Allahabad High Court
The Estate Of Late Bimal Kumar Neogy vs Krishna Mohan on 4 March, 2013
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- TESTAMENTARY SUITS No. - 5 of 2010 Petitioner :- In The Matter Of : The Estate Of Late Bimal Kumar Neogy Petitioner Counsel :- Vipin Sinha Respondent Counsel :- Krishna Mohan,S.C.Tripathi Hon'ble Pankaj Mithal,J.
Cross-examination of D.W.1 Amit Niyogi is complete today.
Sri Krishna Mohan, learned counsel states that two other witnesses, namely, Sumit Kumar Niyogi and Dr. Manoj Bhargawa shall be produced on the next date.
List on 1st April, 2013 for cross-examination of above two witnesses.
Order Date :- 4.3.2013 brizesh