Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80EE(3)] [Section 80EE] [Entire Act]

Union of India - Subsection

Section 80EE(3)(iv) in The Income Tax Act, 1961

(iv)the assessee does not own any residential house property on the date of sanction of loan.