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National Green Tribunal

V Ramasubbu vs Member Secretary on 4 April, 2024

Author: K. Satyagopal

Bench: K. Satyagopal

Item No.04:-
               BEFORE THE NATIONAL GREEN TRIBUNAL
                    SOUTHERN ZONE, CHENNAI

                           (Through Video Conference)



                         Appeal No. 45 of 2022(SZ)


IN THE MATTER OF:


V. Ramasubbu,
Tirunelveli.
                                                             ...Appellant(s)
                                    Versus

Member Secretary,
SEIAA, Vijayawada and Ors.
                                                            ...Respondent(s)



Date of hearing: 04.04.2024.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



For Appellant(s):        Mr. A. Thirumalai Raja.


For Respondent(s):       Mrs. Madhuri Donti Reddy for R1, R2, R4 & R7.
                         Mr. S. Janarthanam for R3.
                         Mr. P. Gowthaman for R5.
                         Mr. Abhinav Aggarwal for R6.




                                   Page 1 of 2
                                    ORDER

1. The learned counsel appearing for the 6th Respondent/Andhra Pradesh Mineral Development Corporation (APMDC) would seek time to file the report.

2. Post the matter on 13.05.2024.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM Appeal No.45/2022(SZ) 04th April, 2024. Mn.