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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(1)(a) in Jammu and Kashmir Co-Operative Societies Act, 1989

(a)among members, past members and persons claiming through a member, past member or deceased member, and sureties of members, past members or deceased whether such sureties are members or non-members; or