Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Durga Construction Co. on 21 January, 2019
1
ITEM NO.20+60 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item-20
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 48025/2018
(Arising out of impugned final judgment and order dated 01-05-2018
in TA No. 419/2018 passed by the High Court Of Gujarat At
Ahmedabad)
PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT 1 Petitioner(s)
VERSUS
DURGA CONSTRUCTION CO. Respondent(s)
(APPLICATION FOR CONDONATION OF DELAY IN FILING )
WITH
Diary No(s). 47867/2018 (III)
(APPLICATION FOR CONDONATION OF DELAY IN FILING)
Item 60
Diary No(s). 729/2019 (III)
(APPLICATION FOR CONDONATION OF DELAY IN FILING)
WITH
Diary No(s). 47851/2018 (III)
(APPLICATION FOR CONDONATION OF DELAY IN FILING)
Diary No(s). 48019/2018 (III)
(APPLICATION FOR CONDONATION OF DELAY IN FILING)
Diary No(s). 47029/2018 (III)
(APPLICATION FOR CONDONATION OF DELAY IN FILING)
Diary No(s). 717/2019 (III)
(APPLICATION FOR CONDONATION OF DELAY IN FILING)
Date : 21-01-2019 These petitions were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Digitally signed by
INDU MARWAH
Date: 2019.01.23
11:29:50 IST
Reason: HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. D.L. Chidananda, Adv.
2
Mr. A.K. Kaul, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed on the ground of delay.
Pending applications, if any, shall also stand disposed of.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER