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State of Odisha - Section

Section 3 in The Orissa Grama Rakshi Act, 1967

3. Constitution of Grama Rakshi Force.

- Notwithstanding anything contained in any other law, for the villages within the state their shall be a Grama Rakshi Force which shall be constituted in such manner as may be prescribed and shall consist of such number of Grama Rakhis as Government shall determine.