Section 2(2) in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957
(2)[ A calculation of road mileage and mileage allowance in kilometers. - The road mileage and the mileage allowance payable under these rules shall be calculated with reference to distance in kilometers.] [Inserted vide MHA Notification No.14/30/70-Public-I dated 2-2-1972.]Sumptuary Allowance
