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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Tripura - Subsection

Section 94(1)(a) in The Tripura Co-operative Societies Act, 1974

(a)when the dispute relates to the recovery of any sum including interest thereon due to a society by a member thereof, be computed from the date on which such member dies or ceases to be a member of the society;