Section 22(1) in The Sidho-Kanho-Birsha University Act, 2010
(1)There shall be the following Faculty Councils for Post-graduate Studies:-(a)the Faculty Council for Post-graduate Studies in Arts;(b)the Faculty Council for Post-graduate Studies in Commerce;(c)the Faculty Council for Post-graduate Studies in autonomous colleges and such other colleges as may be decided by the Executive Council;(d)the Faculty Council for Post-graduate Studies in Law, Education, Journalism, Library Science and Physical Education;(e)the Faculty Council for Post-graduate Studies in Engineering, Technology and Management;(f)the Faculty Council for Post-graduate Studies in Science.
