Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Union of India - Subsection Section 111(6) in The Oil Mines Regulations, 2017 (6)There shall be no valve or fitting between the pressure apparatus and its pressure relieving safety device or between the device and point of discharge, as would render the device ineffective.
