Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42C] [Entire Act] State of Gujarat - Subsection Section 42C(2) in Bhavnagar University (Amendment) Act, 1987 (2)The Executive Council shall cause every autonomous college, institution or Department to be inspected from the to time by one or more competent persons authorised by it in this behalf.
