Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Madhya Pradesh - Subsection Section 4(1) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009 (1)An application for maintenance under section 4 shall be made in Form "A" in the manner laid down clauses (a) and (b) of sub-section (1) of section 5
