Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Tripura - Subsection

Section 65(1) in Tripura State Goods and Services Tax Act, 2017

(1)The Commissioner or any officer authorised by him by way of a general or a specified order may undertake audit of any registered person for such period at such frequency and in such manner as may be prescribed.