Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(5) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(5)No person shall transport or cause to be transported any mineral and/or mineral products by any carrier from one place to another without having a valid mineral transit passPart - II Grant of Mineral ConcessionsChapter - 3 Grant of a Mining Lease