Section 19 in Guru Gobind Singh Indraprastha University Act, 1998
19. The Academic Council.
(1)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statues and the Ordinances, have the control and regulation of, and be responsible for, the maintenance of standards of instruction, education and examination within the University and shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by the Statutes.(2)The Academic Council shall have the right to advise the Board of Management on all academic matters.(3)The constitution of the Academic Council and the term of office of its members shall be such as may be prescribed.
