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Damodhar Narayan Sawale vs Tejrao Bajirao Mhaske . on 30 August, 2017

     ITEM NO.73                            REGISTRAR COURT. 1                      SECTION IX

                                   S U P R E M E C O U R T O F             I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                        No(s).     10747/2016

     DAMODHAR NARAYAN SAWALE                                                      Petitioner(s)

                                                          VERSUS

     TEJRAO BAJIRAO MHASKE . & ORS.                                               Respondent(s)



     Date : 30-08-2017 This petition was called on for hearing today.


     For Petitioner(s)
                                          Mr. Brij Kishor Sah, Adv.
                                          M/s. S.m. Jadhav And Company, AOR

     For Respondent(s)
                                          M/s. Lambat And Associates, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No.1 has already filed counter affidavit. Respondent Nos.2 to 5 have been served but no one has entered appearance.

Respondent Nos.7 to 9 have not filed counter affidavit, despite last and final opportunity. Further opportunity is declined.

Last and final opportunity is granted to the Ld. Counsel for the petitioner for taking fresh steps for service of respondent No.6 within two weeks. Notice thereafter be Signature Not Verified issued.

RUPAM DHAMIJA Date: 2017.09.01 16:57:22 IST Reason:

List again on 5.10.2017.

RAJESH KUMAR GOEL Registrar