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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(6)The Pro-Chancellor shall upon receipt of a request from the Vice-Chancellor, nominate three progressive farmers on the Executive Council. They shall become members of the Executive Council for three years from the date of nomination.