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Patna High Court - Orders

O.P. Rai @ Upendra Rai vs The State Of Bihar on 10 May, 2013

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Criminal Miscellaneous No.45053 of 2012
                   ======================================================
                   O.P. Rai @ Upendra Rai
                                                                       .... ....   Petitioner/s
                                                     Versus
                   The State Of Bihar
                                                                   .... .... Opposite Party/s
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
                   SINGH
                                             ORAL ORDER


2     10-01-2013

Call for the legible carbon copy of the case diary of Ganga Bridge P.S. Case No. 8 of 2011 from the Court of learned 1st Additional Sessions Judge, Vaishali, Hajipur.

(Dinesh Kumar Singh, J) Shageer/-