Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(o) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000 (o)"riders" or "rider benefits" means add-on benefits, which are in addition to basic benefits under a policy;
