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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(1)Fee payable for verification and stamping of weight or measure at the office or camp office of the Legal Metrology Officer shall be as specified in Schedule IX.The fee payable for verification and stamping of any NEW weight or measure shall be at the rate specified in the Schedule IX plus an additional fee of twenty five percent of the fee aforesaid.