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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1)(b) in Tamil Nadu Lokayukta Act, 2018

(b)forward the complaint to the Vigilance Commission for conducting a preliminary inquiry in respect of public servants belonging to Group A, Group B, Group C and Group D in clauses (c) and (d) of subsection (1) of section 12 to ascertain whether there exists a prima-facie case for proceeding in the matter: