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Competition Commission Of India vs Forech India Limited on 19 November, 2020

Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi

     ITEM NO.8+35                     Court 7 (Video Conferencing)              SECTION XIV

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS
     ITEM 8
     Petition(s) for Special Leave to Appeal (C)                   No(s).    9018-9019/2020

     (Arising out of impugned final judgment and order dated 22-01-2020
     in LPA No. 97/2017 22-01-2020 in CM No. 4840/2017 passed by the
     High Court Of Delhi At New Delhi)

     COMPETITION COMMISSION OF INDIA & ANR.                               Petitioner(s)

                                                      VERSUS

     FORECH INDIA LIMITED                               Respondent(s)
     ( IA No. 70128/2020 - EXEMPTION FROM FILING AFFIDAVIT)

     ITEM 35
     T.P. (Civil) No(s).                  1268-1270/2020
      FOR ADMISSION

     Date : 19-11-2020 These matters were called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE L. NAGESWARA RAO
                            HON'BLE MR. JUSTICE HEMANT GUPTA
                            HON'BLE MR. JUSTICE AJAY RASTOGI

     For the parties:                   Mr.   Tushar Mehta, Sr. Adv. (Ld. SG)
                                        Mr.   Balaji Subramanian, Adv.
                                        Ms.   Ishani Banerjee, Adv.
                                        Mr.   Sarthak Chiller, Adv.
                                        Mr.   Vikrant Narayan Vasudeva, AOR

                                        Mr.   Krishnan Venugopal, Sr. Adv.
                                        Mr.   Rahul Goel
                                        Ms.   Anu Monga, Adv.
                                        Mr.   M.P.Srivignesh, Adv.
                                        Mr.   Jose Abraham, AOR

                                        Mr. Amar Dave, Sr. Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

List next week.

Additional documents, if any, be filed, in the Digitally signed by ASHWANI KUMAR Date: 2020.11.20 meanwhile.

19:19:33 IST Reason:

(ASHWANI KUMAR) (ANAND PRAKASH) AR-CUM-PS BRANCH OFFICER