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Andaman and Nicobar Islands - Section

Section 30 in The Andaman and Nicobar Islands Port Rules, 2004

30. Double banking.

- All sea-going vessels berthed in the docks either alongside the quay or at the buoys must be prepared to receive other vessels alongside them at short notice. The vessel stationary in the berth shall provide all the facility to the vessel approaching to be berthed alongside in the interest of safety of both the vessels.