Section 6(1)(b) in The Poisons Act, 1919

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Union of India - Subsection

Section 6(1)(b) in The Poisons Act, 1919

(b)imports [- - -] [The words "into British India" omitted by A.O. 1937.] without a licence [into [India] [Inserted by A.O.1937.] across a customs frontier defined by the Central Government] any poison the importation of which is for the

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Union of India - Subsection

Section 6(1)(b) in The Poisons Act, 1919