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Union of India - Section

Section 166 in The Navy (Pay And Allowances) Regulations, 1966

166. Ration allowance during temporary duty at an outstation.

- An advance of ration allowance at the rate notified in Navy Instructions issued by the Central Government from time to time shall be admissible to personnel detailed on temporary duty at an outstation for the anticipated number of days for which they are likely to be detained at the outstation.