Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 373] [Entire Act] Union of India - Subsection Section 373(i) in The Code of Criminal Procedure, 1973 (i)who has been ordered under Section 117 to give security for keeping the peace or for good behaviour, or