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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(n) in The West Bengal Factories (Welfare Officers) Rules, 1971

(n)to watch industrial relations with a view to using high influence to prevent a dispute arising between the factory management and the workers, and in the event of a dispute having arisen, to help to bring about a settlement by persuasive efforts;