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[Cites 0, Cited by 3] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(b) in The Representation of the People Act, 1951

(b)the date for the scrutiny of nominations, which shall be 3the day immediately following the last date for making nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday;