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State of Uttar Pradesh - Section

Section 27 in Allahabad High Court Rules, 1952

27. Exclusion of papers from paper-book by order of Chief Justice. - The Chief Justice may be general order direct that any copy or paper required under these Rules to be included in a paper book be not so included therein. In such case the original paper on the record of the case shall be entered in the general index and clearly flagged.