Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 23 in The Port Rules for the Port of Bombay 23. Vessels at single anchor shall have a second anchor ready to let go; and while laid up in the stream sight their anchor every three weeks.Regulation of Moving and Warping
