Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Bombay Presidency - Subsection Section 23(6) in The Bombay University Act, 1974 (6)No person shall be nominated [or elected] [These words were inserted by Maharashtra 7 of 1988, section 4(b).] a member of the Executive Council, or continue to be such member, for more than two consecutive terms.
