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State of Jharkhand - Section

Section 922 in Bihar Education Code, 1961

922. Proposals contrary to existing rules.

- When a proposal which is contrary to the existing rules or orders is made, this fact should be specially mentioned in the letter, together with the reasons for deviating from existing rules.(D. P I.'s memo. no. 3092-3104, dated the 17th March, 1913.)