Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 29 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes 29. The permanent hostel buildings separately for men and women students shall be completed before the end of the second year.
