Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act] State of Maharashtra - Subsection Section 89(1)(b) in Nagpur Improvement Trust Act, 1936 (b)for prescribing the fees payable for a copy of, extracts from, the municipal assessment list furnished to the Chairman under section 42,