Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157(3)] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(3)(xxvi) in The Trade Marks Act, 1999

(xxvi)the classes of goods under section 79;