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Delhi High Court - Orders

Dalbir Singh vs Government Of N.C.T. Of Delhi And Ors on 18 November, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                 $~8
                 *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                 +        W.P.(C) 5375/2019
                          DALBIR SINGH                                        ..... Petitioner
                                             Through:     Mr. Manoj K. Srivastwa, Advocate

                                             versus

                          GOVERNMENT OF N.C.T. OF DELHI AND ORS. ..... Respondents
                                             Through:     Mr. Amandeep Joshi and Mr.
                                                          Nizamudding, Advocates for R-1
                                                          Mr. Jivesh K. Tiwari and Ms.
                                                          Samiksha, Advocates for R-2/DDA
                                                          Mr. Chiranjiv Kumar and Mr.
                                                          Mukesh Sachdeva, Advocates for
                                                          UOI
                          CORAM:
                          HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                             ORDER

% 18.11.2022 Mr. Amandeep Joshi, learned counsel appearing on behalf of GNCTD submitted that the copy of the rejoinder filed by the petitioner has not been supplied to the contesting respondents.

Learned counsel appearing on behalf of petitioner handed over the copy of the rejoinder to learned counsel appearing on behalf of GNCTD during the arguments.

List on 7th February, 2023.

CHANDRA DHARI SINGH, J NOVEMBER 18, 2022 Dy/ms Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:19.11.2022 14:16:20