Delhi High Court - Orders
Dalbir Singh vs Government Of N.C.T. Of Delhi And Ors on 18 November, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5375/2019
DALBIR SINGH ..... Petitioner
Through: Mr. Manoj K. Srivastwa, Advocate
versus
GOVERNMENT OF N.C.T. OF DELHI AND ORS. ..... Respondents
Through: Mr. Amandeep Joshi and Mr.
Nizamudding, Advocates for R-1
Mr. Jivesh K. Tiwari and Ms.
Samiksha, Advocates for R-2/DDA
Mr. Chiranjiv Kumar and Mr.
Mukesh Sachdeva, Advocates for
UOI
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 18.11.2022 Mr. Amandeep Joshi, learned counsel appearing on behalf of GNCTD submitted that the copy of the rejoinder filed by the petitioner has not been supplied to the contesting respondents.
Learned counsel appearing on behalf of petitioner handed over the copy of the rejoinder to learned counsel appearing on behalf of GNCTD during the arguments.
List on 7th February, 2023.
CHANDRA DHARI SINGH, J NOVEMBER 18, 2022 Dy/ms Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:19.11.2022 14:16:20