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[Cites 0, Cited by 0] [Section 37U(2)] [Section 37U] [Entire Act]

State of Rajasthan - Subsection

Section 37U(2)(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)The over burden dump shall be properly secured to prevent the degradation of the surrounding land or silting of water courses;