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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(2) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(2)The commission constituted under sub-section (I)shall inquire into and report on-
(i)The working of the University during the period to
which the inquiry relates;
(ii)The financial position of the University;
(iii)Any change to be made in the provisionsof this Act
or the Statutes Ordinance, Rules and Bye-laws madethereunderwith a view to bringing about improvement in the affairs ofthe University; and
(iv)such other matters as may be referred to it by the
Government, and make such recommendations to theGovernment as it thinks fit.