Section 20 in Madhu Babu Pension Yojana Rules, 2008
20. Change of address of the pensioner.
- Any change of pensioners address which comes to the notice of the Block Development Officer/Executive Officer in course of annual verification or, otherwise shall forthwith be entered in the Register of Pensioners. In case a pensioner has moved outside the State, the payment of pension should be stopped forthwith.
