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[Cites 0, Cited by 0] [Section 1091] [Entire Act]

Bengal Presidency - Subsection

Section 1091(a) in Police Regulations, Bengal , 1943

(a)For instance, in applying for an extra grant, the reasons why the sanctioned allotment has been exceeded should be stated, and if it throws light on the matter the expenditure in previous years should be stated.