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Madhya Pradesh High Court

Lalit Kishore Alias Laxmi Kumar vs Smt. Chhaya Dwivedi on 15 December, 2022

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 2823 of 2022 (LALIT KISHORE ALIAS LAXMI KUMAR Vs SMT. CHHAYA DWIVEDI) Dated : 15-12-2022 Parties through their counsel.

Record of the Courts below be requisitioned. List for admission immediately after receipt of the record.

(DWARKA DHISH BANSAL) JUDGE Pallavi Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 12/16/2022 2:17:38 PM