Section 70(2)(c) in Uttarakhand Co-Operative Societies Act, 2003

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Uttarakhand - Subsection

Section 70(2)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)a claim by a society for any loss caused to it by a member, officer, agent, or employee including past or deceased member, officer, agent, or employee, whether individually or collectively and whether such loss be admitted or not ; and

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State of Uttarakhand - Subsection

Section 70(2)(c) in Uttarakhand Co-Operative Societies Act, 2003