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State of Uttar Pradesh - Section

Section 96 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

96. Chairman to ensure that tenant shall available at the time of inspection of Supervisor Kanungo for checking of partal [Para A-81 of the Land Records Manual].

- When the Chairman of Bhumi Prabandhak Samiti be informed by Lekhpal about the date of the visit of the Supervisor Kanungo to the village for checking partal, he shall ensure that he and tenants remain available when the Supervisor Kanungo goes in field for partal. He shall also record the certificate of this effect on the copy of the notice that wide publicity of the programme of the Supervisor Kanungo has been done among tenant to the village. Similar action be taken when Supervisor Kanungo due to unavoidable reasons is compelled to revise his programme of visit to the village. [See Nazim Husain's U.P. Land Record Manual (Part 1 to 11)].