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Telangana High Court

All India Central Bank Hyd. 2 Ors vs The Central Bank Of India on 19 September, 2019

Author: Abhinand Kumar Shavili

Bench: Abhinand Kumar Shavili

    HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                  WRIT PETITION NO.8780 OF 2002

ORDER:

Counsel for the petitioners submits that the writ petition has become infructuous.

In view of the above submission, the writ petition is dismissed as infructuous.

Pending miscellaneous petitions, if any, shall stand closed.

______________________________ ABHINAND KUMAR SHAVILI, J 19th September, 2019 vv