Telangana High Court
All India Central Bank Hyd. 2 Ors vs The Central Bank Of India on 19 September, 2019
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
WRIT PETITION NO.8780 OF 2002
ORDER:
Counsel for the petitioners submits that the writ petition has become infructuous.
In view of the above submission, the writ petition is dismissed as infructuous.
Pending miscellaneous petitions, if any, shall stand closed.
______________________________ ABHINAND KUMAR SHAVILI, J 19th September, 2019 vv