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[Cites 0, Cited by 0] [Section 34(16)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(16)(f) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(f)No person shall be allowed to use spot lights inside National Parks/Sanctuaries by anyone unless permitted in advance by the concerned Director/Deputy Director/Divisional Forest Officer.