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[Cites 0, Cited by 0] [Section 143(1)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(1)(c) in The Companies Act, 2013

(c)where the company not being an investment company or a banking company, whether so much of the assets of the company as consist of shares, debentures and other securities have been sold at a price less than that at which they were purchased by the company;