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Madhya Pradesh High Court

M/S Yogendra Dev Pandey Travelling ... vs Bhopal Sahkari Dugdh Sangh Maryadit on 3 July, 2020

Author: Sujoy Paul

Bench: Sujoy Paul

                                                           1                               WP-8603-2020
                              The High Court Of Madhya Pradesh
                                         WP-8603-2020
                          (M/S YOGENDRA DEV PANDEY TRAVELLING AGENCY Vs BHOPAL SAHKARI DUGDH SANGH
                                                    MARYADIT AND OTHERS)

                     3
                     Jabalpur, Dated : 03-07-2020
                            (Through Video Conferencing)
                            Ms. Shobha Menon, learned Senior Counsel with Shri Rahul Choubey,
                     learned counsel for the petitioner.
                            Shri Darshan Soni, learned counsel for the respondent.

Learned Senior Counsel undertakes to supply another soft copy of petition and annexures to Shri Darshan Soni, learned counsel for the respondent by tomorrow.

Learned counsel for the respondent prays for and is granted ten days' time to file reply.

List thereafter.

Interim relief shall remain in operation till next date of hearing.

(SUJOY PAUL) JUDGE AT Digitally signed by APARNA TIWARI Date: 03/07/2020 15:30:50