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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2) in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

(2)
(i)Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.
(ii)A service counter, if provided shall have a top of smooth and impervious material.
(iii)Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.