Allahabad High Court
Shiv Prasad vs Sri Yogesh Kumar & Ors. (2) on 27 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 552 of 2002 Petitioner :- Shiv Prasad Respondent :- Sri Yogesh Kumar & Ors. (2) Petitioner Counsel :- Harish Chandra Respondent Counsel :- N.K. Pandey Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this contempt petition. It is accordingly dismissed for non- prosecution.
Order Date :- 27.1.2010 Rao/-