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State of Uttar Pradesh - Section

Section 37 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

37. Filling of the vacancies.

- All vacancies among the members (other than ex-officio) of any authority or other body of the University shall be filled as soon as may be convenient by the person or body who appointed, nominated or co-opted the members whose place has become vacant for the remaining term for which he has been appointed or co-opted.